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Securities And Exchange Board Of India - Section

Section 17 in Securities And Exchange Board Of India (Debenture Trustees) Regulations, 1993

17. Maintenance of books of account, records, documents, etc. -

[(1) Subject to the provisions of any law every debenture trustee shall keep and maintain proper books of account record and documents relating to the trusteeship functions for a period of not less than five financial year from the date of redemption of debentures.] [Substituted by Notification No. SEBI/LAD-NRO/GN/2017-18/011, dated 13.6.2017 (w.e.f 29.12.1993)]
(2)Every debenture trustee shall intimate to the Board, the place where the books of account, records and documents are maintained.