Punjab-Haryana High Court
State Of Haryana And Others vs Babu Lal And Others on 11 May, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 1733 of 2009 (O & M)
(L.A.C. NO. 118 OF 2007)
State of Haryana and others
.........Appellants
Versus
Babu Lal and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. Ashish Gupta, Assistant Advocate General, Haryana.
Mr. R. D. Yadav, Advocate
for the respondents
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 4609 of 2006, titled as State of Haryana and others Versus Ram Kumar and others.
11.5.2011 (RAJESH BINDAL) aj JUDGE