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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(1)(ii) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(ii)A certificate to the effect that the entries in the register are maintained up-to-date shall be recorded therein at the end of each quarter by the Secretary.