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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(1) in Gujarat Sales Tax (Amendment) Act, 1977

(1)in entry 2, in column 2, for the brackets and words "(of fineness of not less than fifty percent.) and of silver (if fineness of not less than fifty percent.)" the words "and of silver" shall be substituted;