Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 11 in Chhattisgarh Excise Act, 1915

11. Passes for import, export or transport.

(1)Passes for the import, export or transport of intoxicants may be granted by the Collector:Provided that passes for the import and export of such intoxicants as the Excise Commissioner may, from time to time determine, shall be granted only by the Excise Commissioner.
(2)Such passes may be either general for define periods and kinds of intoxicants, or special or for specified occasions and particular consignments only.