Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(d) in Tamil Nadu Forest Act, 1882

(d)provide for the stoppage, reporting, examination and marking of timber in transit within defined local limits or at stations established as hereinafter provided;