Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 72 in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

72. Prohibition on the use of handcuffs and fetters.

- No child or the juvenile in conflict with law dealt with under the provisions of the Act and the rules made there under, shall be handcuffed or fettered.