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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Gujarat - Subsection

Section 93(2) in Gujarat State Council for Physiotherapy Rules, 2013

(2)In case of serious default by any employee other than the Registrar, the President may suspend such employee pending a full-fledged enquiry. During the period of suspension, such employee or the Registrar may be paid subsistence allowance as per the Gujarat Civil Service Rules.