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Allahabad High Court

Pooja Soni vs Chandra Kumar Soni Alias Bablu on 22 January, 2019

Author: Harsh Kumar

Bench: Harsh Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 252 of 2018
 

 
Applicant :- Pooja Soni
 
Opposite Party :- Chandra Kumar Soni Alias Bablu
 
Counsel for Applicant :- Prem Shanker Mishra,Chandra Bhushan Mishra
 
Counsel for Opposite Party :- Vinay Kumar Dwivedi,Santosh Kumar Upadhyay
 

 
Hon'ble Harsh Kumar,J.
 

Counter affidavit filed by Sri Prem Shanker Mishra, is taken on record.

Learned counsel for applicant prays for and is granted one week's time for filing rejoinder affidavit.

List on 8.2.2019.

Order Date :- 22.1.2019 Md Faisal