Allahabad High Court
Pooja Soni vs Chandra Kumar Soni Alias Bablu on 22 January, 2019
Author: Harsh Kumar
Bench: Harsh Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- TRANSFER APPLICATION (CIVIL) No. - 252 of 2018 Applicant :- Pooja Soni Opposite Party :- Chandra Kumar Soni Alias Bablu Counsel for Applicant :- Prem Shanker Mishra,Chandra Bhushan Mishra Counsel for Opposite Party :- Vinay Kumar Dwivedi,Santosh Kumar Upadhyay Hon'ble Harsh Kumar,J.
Counter affidavit filed by Sri Prem Shanker Mishra, is taken on record.
Learned counsel for applicant prays for and is granted one week's time for filing rejoinder affidavit.
List on 8.2.2019.
Order Date :- 22.1.2019 Md Faisal