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[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Goa - Subsection

Section 79(2) in The Agricultural Produce Marketing (Development and Regulation) Act, 2007

(2)It shall also be the duty of every local authority and it's officers and staff concerned to give all the possible assistance to any officer of the Marketing Board in exercise of his powers and discharging his duties under this Act.