Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Haryana - Subsection

Section 7(5) in The Haryana Electricity Reform Act, 1997

(5)If the member removed under this Section is the Chairman of the Commission, he shall cease to be the Chairman of the Commission.