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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Chattisgarh - Subsection

Section 72(3)(a) in The Chhattisgarh Motor Vehicles Rules, 1994

(a)an authentic route map alongwith certified distance between various stages and certificate regarding motorability of the route from the departments which have control over such road;