Chattisgarh High Court
Smt. Janaki Sharma vs State Of Chhattisgarh 50 Wpcr/58/2016 ... on 8 April, 2019
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (Cr.) No.252 of 2015
Smt. Janaki Sharma Versus State of Chhattisgarh and others
SB
Hon'ble Shri Justice Sanjay K. Agrawal
Final
08/04/2019 Mr. Bhaskar Payashi, counsel for the petitioner.
Mr. Priyank Rathi, Panel Lawyer for the State/respondents No.1 to 3.
Mr. Abhishek Sharma, counsel for respondents No.4, 5 and 6.
Call for the case diary.
List for consideration in the week commencing from 22-4-2019.
Sd/-
(Sanjay K. Agrawal) Judge Soma