Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(3) in The Punjab e-Stamp Rules, 2014

(3)The Accountant General, Punjab may also conduct regular annual audit of the receipts and remittances made by the Central Record Keeping Agency.