Section 24A(12) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

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State of Madhya Pradesh - Subsection

Section 24A(12) in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

(12)Director of-

(i)Agriculture;

(ii)Veterinary Services;

(iii)Fisheries;