Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 67 in The Haryana Canal and Drainage Rules, 1976 67. Double rates to be charged for excess quantity shown in pass [Section 39]. - Double rates shall be leviable on all articles in excess of the quantity of each kind specified in the pass granted under Rule 63.
