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[Cites 0, Cited by 0] [Section 13B] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13B(a) in Jammu and Kashmir Transplantation of Human Organs and Tissues Act, 1997

(a)summoning of any person who is in possession of any information relating to violation of the provisions of this Act or the rules made thereunder ;