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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1) in Chhattisgarh Winery Rules, 2013

(1)Whenever a licence in Form W-3 ceases to be exist, as a result of its expiration, cancellation or any other reason whatsoever, the former licensee shall immediately place the entire stock of manufactured wine and bottled with available or stored in the manufacturing-room, storage-room or bottle-store-room as the case may be, at the disposal of the officer-in-charge.