Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(1)(b) in Tamil Nadu Essential Articles Control and Requisitioning Act, 1949

(b)for bringing under cultivation any waste or arable land, whether appurtenant to a building or not, and for the growing therein of specified crops.