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Madras High Court

S.Iyyapan vs The Secretary To Government on 1 April, 2026

IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED: 01.04.2026 CORAM THE HON'BLE MR.SUSHRUT ARVIND DHARMADHIKARI, CHIEF JUSTICE AND THE HON'BLE MR.JUSTICE G.ARUL MURUGAN WP No.5699 of 2026 S.Iyyapan S/o Subrmanian No 51, Main Road Eripakkam New Colony Kariamanickam and Post Puducherry 605 106.

Petitioner(s) Vs The Secretary to Government Aadi Dravidar Welfare and scheduled Tribes Welfare Department Chief Secretariat, Goubert Avenue, White Town, Puducherry 605 001 and 2 others Respondent(s) For Petitioner(s): Mr. M.N.Kathir For Respondent(s): Mr. V.Vasanthakumar Addl. Govt. Pleader (Puducherry) for R1 & R2 https://www.mhc.tn.gov.in/judis ORDER (Order of the Court was made by the Hon'ble Chief Justice) Adjourned to 29.04.2026 for filing counter-affidavit.

(SUSHRUT ARVIND DHARMADHIKARI, CJ.) (G.ARUL MURUGAN, J.) 01.04.2026 TAR https://www.mhc.tn.gov.in/judis