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Supreme Court - Daily Orders

Principal Commissioner Of Income Tax ... vs Mkr Construction (P) Ltd. on 8 October, 2018

Bench: Rohinton Fali Nariman, Navin Sinha

     ITEM NO.12                               COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34216/2018

     (Arising out of impugned final judgment and order dated 05-02-2018
     in ITA No. 126/2018 passed by the High Court Of Delhi At New Delhi)

     PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2                       Petitioner(s)

                                                     VERSUS

     MKR CONSTRUCTION (P) LTD.                                            Respondent(s)

     (FOR ADMISSION and I.R. and IA No.134350/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 08-10-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE NAVIN SINHA

     For Petitioner(s)                   Mr. Aman Lekhi, ASG
                                         Mr. S.A. Haseeb, Adv.
                                         Mr. T.M. Singh, Adv.
                                         Mrs. Anil Katiyar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag along with SLP (C) .. CC No. 3132/2016.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.08 17:00:11 IST Reason: