Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Mkr Construction (P) Ltd. on 8 October, 2018
Bench: Rohinton Fali Nariman, Navin Sinha
ITEM NO.12 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34216/2018
(Arising out of impugned final judgment and order dated 05-02-2018
in ITA No. 126/2018 passed by the High Court Of Delhi At New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX CENTRAL 2 Petitioner(s)
VERSUS
MKR CONSTRUCTION (P) LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.134350/2018-CONDONATION OF DELAY
IN FILING)
Date : 08-10-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. Aman Lekhi, ASG
Mr. S.A. Haseeb, Adv.
Mr. T.M. Singh, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag along with SLP (C) .. CC No. 3132/2016.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.10.08 17:00:11 IST Reason: