Supreme Court - Daily Orders
Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 13 December, 2023
ITEM NO.9 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 2488/2014
DARIUS RUTTON KAVASMANECK Appellant(s)
VERSUS
GHARDA CHEMICALS LTD. & ORS. Respondent(s)
([Only I.A. No. 122400/2023 in C.A. No. 17304/2017 is listed] )
WITH
C.A. No. 17304/2017 (III)
(FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 122400/2023
IA No. 122400/2023 - APPLICATION FOR VACATION OF INTERIM ORDER)
Date: 13-12-2023 This appeal was called on for a hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE S.V.N. BHATTI
For Appellant(s) Mr. Shyam Divan, Sr. Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shriraj Dhuv, Adv.
Ms. Sukriti Bhatnagar, Adv.
Mr. Shashwat Singh, Adv.
Mr. Mitesh Naik, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Harish Salve, Sr. Adv.
Mr. V. Giri, Sr. Adv.
M/S. Parekh & Co., AOR
Mr. Sameer Parekh, Adv.
Mr. Suhas Tulzapurkar, Adv.
Mr. Yogesh Chawak, Adv.
Mr. Chirag Dave, Adv.
Mr. Sumit Goel, Adv.
Mr. Aditya Sharma, Adv.
Mr. Ishan Nagar, Adv.
Ms. Apurba Pattanayak, Adv.
Mr. V. Giri, Sr. Adv.
Signature Not Verified
Ms. Bansuri Swaraj, Adv.
Digitally signed by
SWETA BALODI
Date: 2023.12.16
Mr. Siddhesh Shirish Kotwal, Adv.
13:45:45 IST
Reason: Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. T.illayarasu, Adv.
Mr. Nirnimesh Dube, AOR
Mr. Vivek A. Vashi, AOR
Ms. Shaheda Madraswala, Adv.
Mr. V. Giri, Sr. Adv.
Ms. Bansuri Swaraj, Adv.
Mr. Siddhesh Shirish Kotwal, Adv.
Ms. Ana Upadhyay, Adv.
Ms. Manya Hasija, Adv.
Mr. Tejasvi Gupta, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. T.illayarasu, Adv.
Mr. Nirnimesh Dube, AOR
UPON hearing the counsel, the Court made the following
O R D E R
List the appeal(s) in the week commencing 04.03.2024 in the first five matters.
Learned counsel for the parties will file written submissions of at most three pages, along with the relied-upon precedents.
Each side will be permitted to argue for two hours.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR