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Supreme Court - Daily Orders

Darius Rutton Kavasmaneck vs Gharda Chemicals Ltd. . on 13 December, 2023

     ITEM NO.9                         COURT NO.3                 SECTION III

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal   No(s).   2488/2014

     DARIUS RUTTON KAVASMANECK                                        Appellant(s)

                                                 VERSUS

     GHARDA CHEMICALS LTD. & ORS.                                 Respondent(s)

     ([Only I.A. No. 122400/2023 in C.A. No. 17304/2017 is listed] )

     WITH
     C.A. No. 17304/2017 (III)
     (FOR APPLICATION FOR VACATION OF INTERIM ORDER ON IA 122400/2023
     IA No. 122400/2023 - APPLICATION FOR VACATION OF INTERIM ORDER)

     Date: 13-12-2023 This appeal was called on for a hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SANJIV KHANNA
                         HON'BLE MR. JUSTICE S.V.N. BHATTI

     For Appellant(s)               Mr. Shyam Divan, Sr. Adv.
                                    Mr. Mahesh Agarwal, Adv.
                                    Mr. Ankur Saigal, Adv.
                                    Mr. Shriraj Dhuv, Adv.
                                    Ms. Sukriti Bhatnagar, Adv.
                                    Mr. Shashwat Singh, Adv.
                                    Mr. Mitesh Naik, Adv.
                                    Mr. E. C. Agrawala, AOR

     For Respondent(s)              Mr. Harish Salve, Sr. Adv.
                                    Mr. V. Giri, Sr. Adv.
                                    M/S. Parekh & Co., AOR
                                    Mr. Sameer Parekh, Adv.
                                    Mr. Suhas Tulzapurkar, Adv.
                                    Mr. Yogesh Chawak, Adv.
                                    Mr. Chirag Dave, Adv.
                                    Mr. Sumit Goel, Adv.
                                    Mr. Aditya Sharma, Adv.
                                    Mr. Ishan Nagar, Adv.
                                    Ms. Apurba Pattanayak, Adv.

                                    Mr. V. Giri, Sr. Adv.
Signature Not Verified
                                    Ms. Bansuri Swaraj, Adv.
Digitally signed by
SWETA BALODI
Date: 2023.12.16
                                    Mr. Siddhesh Shirish Kotwal, Adv.
13:45:45 IST
Reason:                             Ms. Ana Upadhyay, Adv.
                                    Ms. Manya Hasija, Adv.
                                    Mr. Tejasvi Gupta, Adv.
                                    Mr. Pawan Upadhyay, Adv.
                                    Mr. T.illayarasu, Adv.
                      Mr. Nirnimesh Dube, AOR

                      Mr. Vivek A. Vashi, AOR
                      Ms. Shaheda Madraswala, Adv.

                      Mr. V. Giri, Sr. Adv.
                      Ms. Bansuri Swaraj, Adv.
                      Mr. Siddhesh Shirish Kotwal, Adv.
                      Ms. Ana Upadhyay, Adv.
                      Ms. Manya Hasija, Adv.
                      Mr. Tejasvi Gupta, Adv.
                      Mr. Pawan Upadhyay, Adv.
                      Mr. T.illayarasu, Adv.
                      Mr. Nirnimesh Dube, AOR

           UPON hearing the counsel, the Court made the following
                             O R D E R

List the appeal(s) in the week commencing 04.03.2024 in the first five matters.

Learned counsel for the parties will file written submissions of at most three pages, along with the relied-upon precedents.

Each side will be permitted to argue for two hours.

     (BABITA PANDEY)                               (R.S. NARAYANAN)
     COURT MASTER (SH)                           ASSISTANT REGISTRAR