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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(e) in The High Denomination Bank Notes (Demonetisation) Act, 1978

(e)where the high denomination bank note is owned by any other association of persons, by any member of the associa- tion or the principal officer thereof; and