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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(5) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(5)Appeal against the order of cancellation or suspension of the licence, certificate or permit done by the sub-committee, shall lie to the Technical Committee and an appeal against a decision of the Technical Committee shall lie with the Government.