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State of Bihar - Section

Section 26 in The Bihar Co-operative Service Rules, 1975

26.

Promotion of Officers to Bihar Co-operative Service Class II (Junior Branch). -Not more than 66 % of Class II (Junior) posts shall be filled in by promotion of Non Gazetted Officers subordinate to the Registrar, Co-operative Societies including Ministerial Officers of offices subordinate to the Registrar, both at the headquarters and in the muffasil who have held atleast for three years a post in the pay scale, initial of which is at least Rs. 160/- (Pre-revised):Provided that in the case of Ministerial Officers, the upper age limit for promotion shall be 40 years:Provided further that promotions in the Audit Wing shall be made only from Audit staff. The Audit staff will not be considered for promotion to posts in the Department, except in the Audit Wing including the Posts of Lecturers in Audit and Accounts in the Co-operative Training Centres.Notes. - For promotion to the posts of Lecturers, at least B.A (with Economics Co-operation) or B.Com. degree will be essential.