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[Cites 0, Cited by 0] [Section 44(2)] [Section 44] [Entire Act]

State of Himachal Pradesh - Subsection

Section 44(2)(ii) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(ii)the money in the Foundation Fund shall be invested in the securities mentioned or referred to in clauses (a) to (d) of section 20 of the Indian Trusts Act, 1882 (2 of 1882);