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State of Uttar Pradesh - Section

Section 15 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000

15. Power of delegate.

- The State Government may by general or special order, direct that any power exercisable by it under this Act except the, power to make rules, may also be exercised by such officer in such cases and subject to such conditions, if any, as may be specified therein.