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State of Haryana - Section

Section 8 in Punjab Excise Powers and Appeal Orders, 1956

8.

Under section 10 (b) of the Punjab Excise Act, the powers of Excise Officers of the classes specified below are declared to be as follows :-A - powers of An Excise Officer of the 3rd Class
(1)Power under section 47 to arrest without warrant any person found committing an offence under section 61(1)(a) or (c) or section 61(2)(a), (c) or (e).