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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1)(viii) in Jharkhand Raksha Shakti University Act, 2016

(viii)one Police Officer, not below the rank of the Additional Director General of Police, to be nominated by the State Government, ex-officio;