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[Cites 0, Cited by 0] [Section 58AA(4)] [Section 58AA] [Entire Act]

Union of India - Subsection

Section 58AA(4)(b) in The Companies Act, 1956

(b)any deposit, whose repayment has become impracticable due to the death of the small depositor or whose repayment has been stayed by a competent Court or authority.