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[Cites 0, Cited by 10] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab Municipal Act, 1999

(2)A copy of the notification shall be published in at least two leading newspapers of which one shall be in the regional language and a copy of the notification shall also be affixed in a conspicuous place at the office of the Deputy Commissioner and at such other places as the Government may direct.