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[Cites 0, Cited by 0] [Section 45] [Entire Act]

Union of India - Subsection

Section 45(2) in The Securities Contracts (Regulation) (Stock Exchanges and Clearing Corporations) Regulations, 2012

(2)The Board may specify such conditions as it may deem fit in the interest of the securities market including those in relation to transfer of shares held by any person.