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[Cites 0, Cited by 0] [Section 2(10)] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(10)(c) in The Manipur Highways Act, 1979

(c)for highways not included in clauses (a) & (b), the authority appointed as the highway authority under Section 3 or, if no such appointment has been made, the State Government itself.