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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(4) in Conduct of Elections Rules, 1961

(4)[ No person in the polling station shall note down the serial numbers of the ballot papers issued to particular electors.] [Substituted by S.O. 5573, dated 23.12.1971. ]