Allahabad High Court
Kumari Kajal vs The Oriental Insurance Company And ... on 15 October, 2019
Author: Kaushal Jayendra Thaker
Bench: Kaushal Jayendra Thaker
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- FIRST APPEAL FROM ORDER No. - 2799 of 2019 Appellant :- Kumari Kajal Respondent :- The Oriental Insurance Company And Another Counsel for Appellant :- R.K. Tripathi Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Called in revise. None appeared on behalf of appellant to press this appeal.
2. Appeal is accordingly dismissed for want of prosecution.
3. Interim order, if any, stands vacated.
Order Date :- 15.10.2019 Mukesh