Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Kumari Kajal vs The Oriental Insurance Company And ... on 15 October, 2019

Author: Kaushal Jayendra Thaker

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2799 of 2019
 

 
Appellant :- Kumari Kajal
 
Respondent :- The Oriental Insurance Company And Another
 
Counsel for Appellant :- R.K. Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

1. Called in revise. None appeared on behalf of appellant to press this appeal.

2. Appeal is accordingly dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 15.10.2019 Mukesh