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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(4) in The Rajasthan Excise Rules, 1956

(4)[ Exported shall produce an undertaking about prior verification regarding genuineness of contents of verification certificate produced by importer under sub-rule (3) above.] [Added by Notification No. G.S.R. 33, dated 29.5.2015 (w.e.f. 31.1.1957).]