Delhi High Court - Orders
Mohammed Yunus vs National Thermal Power Coporation Ltd & ... on 22 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3055/2016
MOHAMMED YUNUS ..... Petitioner
Through: Ms.S.Janani and Ms.Shamika Rai,
Advocates
versus
NATIONAL THERMAL POWER COPORATION LTD & ANR
..... Respondents
Through: Mr. Sanjay Rawat, Advocate for R-2/
NTPC (Through VC)
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 22.09.2023 Pleadings are complete.
List on 4th March, 2024 for final hearing.
CHANDRA DHARI SINGH, J SEPTEMBER 22, 2023 Dy/av Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 22:33:59