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[Cites 0, Cited by 0] [Section 6(13)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(13)(a) in Tamil Nadu Local Fund Audit Rules, 2016

(a)Man days for audit of each local body or local fund shall be prescribed by the Director for the annual audit, based on the grade of the institution and also the volume of the transactions;