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State of Rajasthan - Section

Section 37 in Nims University Rajasthan, Jaipur Act, 2008

37. Accreditation of the University.

- The University shall obtain accreditation from the NAAC, as per the norms of the NAAC and inform the State Government and such other regulating bodies which are connected with the courses taken up by the University about the grade provided by the NAAC to the University. The University shall get renewed such accreditation from time to time as per the norms of the NAAC.