Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 140] [Entire Act] State of Punjab - Subsection Section 140(ii) in Punjab Jail Manual, 1996 (ii)He shall perform all the duties and will be subject to all the responsibility as in case of an Assistant Superintendent for the duties, assigned by the Superintendent/Deputy Superintendent Jail.