(6)The holder of a licence for sale of foreign liquor shall maintain correct and regular accounts daily in the appropriate register showing the full quantity received on the strength of the import permit and export pass, the number and date of the import permit and export pass.[Besides he shall maintain in a separate register details of every transaction of I.M.F.L. variety-wise sold daily as per license conditions.] [Added by Orissa Gazette Extraordinary Notification No. 2593-XXI.26/81/ 2.6.1981.]