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State of Rajasthan - Section

Section 65 in The Manual of Departmental Orders

65. Standing Order

No. IV/C/2/3241, dated 26-3-1964.Inspite of Government instructions regarding use of service stamps of higher denominations on Government mail, it has been observed that stamps of small denominations are being frequently used where stamps of higher denominations should be used.It is. therefore, enjoined upon all concerned that in future Government instructions on the subject are adhered to strictly and any non-compliance in this regard will be viewed seriously. To ensure proper implementation of Government instructions adequate number of postage stamps of all denominations should be kept in stock by offices concerned.