Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 252] [Entire Act] State of Jharkhand - Subsection Section 252(ii) in Bihar Education Code, 1961 (ii)All inspecting officers are to communicate the Railway authorities the details of their normal touring in order to ascertain the present position in respect of ticketless travelling.
