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[Cites 0, Cited by 0] [Section 267] [Entire Act]

State of Rajasthan - Subsection

Section 267(2) in Rajasthan Municipalities Act, 2009

(2)Whoever commits a contravention of any of the provisions of sub-Section (1) shall be punishable with fine which shall not be less than one thousand rupees but which may extend to two thousand rupees.