Supreme Court - Daily Orders
Sweta Kiran vs Arnesh Kumar on 8 March, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.4 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 348/2018
SWETA KIRAN Petitioner(s)
VERSUS
ARNESH KUMAR Respondent(s)
(FOR ADMISSION and IA No.27902/2018-STAY APPLICATION and IA
No.27904/2018-EXEMPTION FROM FILING O.T.)
Date : 08-03-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Manoj Singh, Adv.
Mr. Abhay Singh, Adv.
Mr. Ranjan Kumar Pandey, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, there shall be stay of further proceedings in Divorce Petition No. 564 of 2017 titled as “Shri Arnesh Kumar Vs. Smt. Sweta Kiran”, pending before the Court of Principal Judge, Family Courts, Ranga Reddy District, L.B. Nagar, Hyderabad (Telangana).
(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.03.08 15:54:20 IST Reason: