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Supreme Court - Daily Orders

Sweta Kiran vs Arnesh Kumar on 8 March, 2018

Bench: A.K. Sikri, Ashok Bhushan

     ITEM NO.4                                  COURT NO.6                   SECTION XVI-A

                                     S U P R E M E C O U R T O F          I N D I A
                                             RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                     No(s).    348/2018

     SWETA KIRAN                                                               Petitioner(s)

                                                          VERSUS

     ARNESH KUMAR                                                              Respondent(s)

     (FOR ADMISSION and IA No.27902/2018-STAY APPLICATION and IA
     No.27904/2018-EXEMPTION FROM FILING O.T.)


     Date : 08-03-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE A.K. SIKRI
                             HON'BLE MR. JUSTICE ASHOK BHUSHAN


     For Petitioner(s)                   Mr. Manoj Singh, Adv.
                                         Mr. Abhay Singh, Adv.
                                         Mr. Ranjan Kumar Pandey, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

In the meantime, there shall be stay of further proceedings in Divorce Petition No. 564 of 2017 titled as “Shri Arnesh Kumar Vs. Smt. Sweta Kiran”, pending before the Court of Principal Judge, Family Courts, Ranga Reddy District, L.B. Nagar, Hyderabad (Telangana).

(ASHWANI THAKUR) (MALA KUMARI SHARMA) COURT MASTER (SH) Signature Not Verified COURT MASTER Digitally signed by ASHWANI KUMAR Date: 2018.03.08 15:54:20 IST Reason: