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[Cites 0, Cited by 2] [Section 11(5)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(5)(vi) in The Income Tax Act, 1961

(vi)investment in debentures issued by, or on behalf of, any company or corporation both the principal whereof and the interest whereon are fully and unconditionally guaranteed by the Central Government or by a State Government;