Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 2 in Regulations Under the U.P. Intermediate Education Act, 1921 2. ^^ T;s"Brk ds vk/kkj ij ckjh&ckjh ls p;u fd;s tkus ds fy;s izcU/k }kjk laLFkk ds leLr ekSfyd lsok okys v/;kidksa dh ,d T;s"Brk lwph j[kh tk;sxhA ;g lwph ml laLFkk esa mudh LFkk;h fu;qfDr dh frfFk rFkk bl izdkj nks vFkok mlls vf/kd v/;kidksa dh fu;qfDr dh n'kk esa mudh T;s"Brk mudh vk;q dh T;s"Brk ij fu/kkZfjr dh tk;sxhA**
