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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(e) in Laws of the Bharathidasan University

(e)to sanction administrative sanction for all works, original or repairs up to a maximum estimate of Rs, 1,00,000, provided the following conditions are satisfied:-
(i)the work is one included in a scheme approved by the Syndicate;
(ii)funds have been provided in the University budget;