Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Goa - Section

Section 35 in The Goa, Daman and Diu (Excise Duty) Rules, 1964

35. Transport from one place to another.

- A permit for transport of denatured spirit under section 5 shall be in Form E-7A.Possession