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State of Maharashtra - Section

Section 24 in The Maharashtra District Planning Committee (Election) Rules, 1999

24. Publication of list of contesting candidates.

- As soon as the copy of the list of contesting candidates from each constituency is ready, the Returning Officer shall immediately cause it to be affixed on the notice board in his office and shall also supply a copy thereof to each of the contesting candidates and, on demand, to his election agent.